Himachal Pradesh High Court
Union Of India & Another vs . Ms. Bindeshwari Negi on 31 July, 2023
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Union of India & another vs. Ms. Bindeshwari Negi RSA No.571 of 2009 31.07.2023 Present: Mr. Lokender Paul Thakur, Senior Panel Counsel, for the appellants.
Mr. Navlesh Verma, Additional Advocate General with Mr. R.P. Singh, Deputy Advocate r General, for the respondent-State.
List on 20.09.2023, as prayed for.
(Rakesh Kainthla) Judge July 31, 2023 (reena) ::: Downloaded on - 31/07/2023 20:57:27 :::CIS