Section 32 in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005
32. Fee for Approaching the Commission.
- The fee payable for approaching the Commission under Regulation 28(5) or for redressal of issues relating to Open Access shall be Rs. 1,000/- in each case. This will be besides the fee payable under Regulations 12(3) and 13(3). No fee shall be payable to the Commission in case the matter is referred to the Commission by the Committee under Regulation 31(2).
