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[Cites 1, Cited by 18]

Madhya Pradesh High Court

Chaitram Maywade vs The State Of Madhya Pradesh on 8 May, 2018

THE HIGH COURT OF MADHYA PRADESH WP-4076-2009 (CHAITRAM MAYWADE Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 08-05-2018 Parties through their counsel. Office is directed to comply with the previous order and requisition the record of the labour court expeditiously.

List alongwith the record after two weeks.

e sh (PRAKASH SHRIVASTAVA) ad JUDGE Pr a Digitally signed by NAVEEN hy NAGDEVE Date: 2018.05.09 11:47:48 +05'30' navin ad M of rt ou C h ig H