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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(1)(ii) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(ii)"AICTE" means the All India Council for Technical Education established under the All India Council for Technical Education Act, 1987;