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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5) in The Chennai Corporation Servants Conduct Bye-Laws

(5)A Corporation servant may, without a previous permission of the Commissioner, engage for driving his car, the peon assigned to him, but such engagement shall be a private engagement between the officer and the peon and shall not form part or, interfere in any manner with the normal official duties of such peon.