Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108ZG] [Entire Act] State of Jammu-Kashmir - Subsection Section 108ZG(2) in Jammu and Kashmir Panchayati Raj Rules, 1996 (2)No other person shall be allowed to be present at the counting of votes except those whom the Returning Officer may appoint to assist him in the task.