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[Cites 0, Cited by 0] [Section 7(33)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(33)(b) in Tamil Nadu Private University Rules, 2019

(b)The sponsoring body has resolved to establish a Private University by name of................................and to follow in this connection all provisions made in the Tamil Nadu Private Universities Act, 2019 (Tamil Nadu Act No. 14 of 2019) and such other rules as the State Government may make in this behalf, from time to time. (Attach a copy of the resolution as Annexure).