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NCT Delhi - Section

Section 44 in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

44. Inspection and submission of account books.

(1)Account books etc. - All traders commission agents may be required to submit for examination and inspection of their account books, ledgers, etc. on demand by the Chairman or in his absence the Vice-Chairman of the Marker Committee or the Secretary of the Market Committee.
(2)Such inspections shall be limited to obtaining information relevant to the matter under investigation, and information so obtained shall be used only for the legitimate purposes of the Market Committee;