Section 1(1) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002
(1)This Act may be called [the Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002] [Substituted 'the Andhra Pradesh private Medical Care Establishments (Registration and Regulation) Act, 2002' by Act No. 37 of 2006, dated 22.9.2006.].
