Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76J] [Entire Act] State of Karnataka - Subsection Section 76J(c) in Karnataka Town and Country Planning Act, 1961 (c)any person associated with the Board or any planning authority under section 4F having voted in contravention of the said section; or
