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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(2) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(2)Dean appointed under sub-section (1) shall be a whole-time salaried officer:Provided that the Executive Council may, if it is considered necessary, appoint, on the recommendation of Kulpati, as teacher, not below the rank of a Reader for a period not exceeding two years to discharge the duties of the Dean, in addition to his duties as such teacher, and, in such case, the Executive Council may sanction a suitable allowance to be paid to him.