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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2) in Bihar Lady Health Worker (Auxiliary Nurse Midwife- A.N.M.) Cadre Rules, 2013

(2)In view of the requisition the Commission shall invite applications by advertising vacancies and shall prepare merit list on following basis:-
(a) For marks obtained in A.N.M course examination - 50 marks
(b) For higher degree - 10 marks
(c) For experience in Government hospitals of BiharState (5 marks per year, maximum 25 marks) - 25 marks
(d) For Interview - 15 marks
  Total - 100 marks
Explanation. - The marks to be given to a candidate for A.N.M. course examination shall be determined by multiplying the percentage of total marks obtained in the aforesaid examination by multiple of 0.5. For example, if a candidate has obtained 50% marks, then he will be given 50% x 0.5 = 25 marks.