Section 5 in The U.P. Shri Badrinath and Shri Kedarnath Temples Rules, 1967
5. Place of election
[Section 26 (2) (b)]. - The place of election shall in the case of an election -(a)under clause (b) of sub-section (1) of section 5 of the Act the Vidhan Bhawan, Lucknow;(b)under clause (c) of sub-section (1) of section 5 of the Act be the Vidhan Bhawan, Lucknow;(c)under clause (d) of sub-section (1) section 5 of the Act be the office of the Zila Parishad of district Tehri-Garhwal;(d)under clause (e) of sub-section (1) of section 5 of the Act be the office of the Zila Parishad of district Chamoli;(e)under clause (f) of sub-section (1) of section 5 of the Act be the office of the Zila Parishad of district Uttarkashi.
