Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(c) in The U.P. Shri Badrinath and Shri Kedarnath Temples Rules, 1967 (c)under clause (d) of sub-section (1) section 5 of the Act be the office of the Zila Parishad of district Tehri-Garhwal;
