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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(4)(b) in The Goa, Daman And Diu Land Revenue Code, 1968

(b)An Assistant Collector or Deputy Collector shall not be subordinate to the Sub-Divisional Officer in the Sub-Division except in such matters as the Government may, by general or special orders, specify in this behalf.