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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(ii) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(ii)Reservation of seats for the Ex-Servicemen, their children and Spouses:- 4% (P"our Percentage) of the available seats in each institution shall be reserved for the Ex-servicemen, Border Security Force and Central Reserve Police Force residing in Andhra Pradesh and/or their children/ spouses.