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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

9. Reservation for special categories.

- Seats shall also be reserved in an institution for the following categories to the extent indicated against them.
(i)Reservation of seats for NCC/Scouts and Guide/Sports Candidates:- 1% (One percent) of seats in each institution shall be reserved for the candidates possessing certificates of distinction in NCC/Scouts and Guide/ Sports.
(ii)Reservation of seats for the Ex-Servicemen, their children and Spouses:- 4% (P"our Percentage) of the available seats in each institution shall be reserved for the Ex-servicemen, Border Security Force and Central Reserve Police Force residing in Andhra Pradesh and/or their children/ spouses.
(iii)Physically Handicapped (PH):- There shall be 3% (three percent) horizontal reservation in each category (OC/BC/SC/ST) for Visually Handicapped/Hearing Impaired/ Orthopaedically Handicapped candidates (each 1%)
(iv)
(a)If qualified candidates belonging to NCC/Scouts & guides/sports/Ex-Servicemen categories are not available, the left over seats shall be filled up with the candidates of general pool of the same local area, (b) If qualified candidates belonging to "PH" category are not available the left over seats shall be diverted to their respective categories (OC/BC/ SC/ST) of the same local area.
(v)To claim a seat under NCC/S&G/ Sports/Ex-Servicemen and PH (OC/ BC category) the candidates belonging to SC/ST communities should secure the minimum qualifying marks (prescribed for general category).
Note. - (a) The candidates claiming reservation benefit under the above categories (NCC/S&G/Sports /Ex-Servicemen/ PH) shall produce original documents in support of their claim to the convener (admissions)/management and they shall be entitled to refer the original ?documents of the candidates claiming reservation for scrutiny and confirmation to the following authorities.
(i) NCC   To the Director of NCC, Andhra Pradesh
(ii) Sports & Games   To the Vice-Chairman & Managing DirectorSports Authority of Andhra Pradesh (SAAP)
(iii) Physically Handicapped   To the Director, Medical and Health ServicesAndhra Pradesh
(iv) Ex-Servicemen   To the Director, Sainik Welfare Board A.P.
(v) Scouts & Guides   Bharath Scouts & Guides, Hyderabad
(iv)Reservation of Seats for Women - There shall be a reservation of 33 1/3% of seats in favour of Women candidates in each category (OC/BC/ SC / ST/NCC/S&G/Sports/Ex-Servicemen/PH).
If sufficient number of women candidates are not available in some categories, these seats shall be diverted to the men candidates of the same category.The above reservation shall not be made applicable if the no women candidates selected on merit basis in each category exceeds 33 1 /3%.