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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(11)(11) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

11.2.2If the meter remains inaccessible for reading for two consecutive billing cycles, the Distribution licensee shall serve 7 days notice to the consumer to make meter accessible on the days stipulated in the notice. If the consumer fails to keep the meter accessible on the days stipulated in the notice, the same shall be treated as refusal of entry under provision of Subsection (3) of Section 163 of the Act and service line of the consumer may be disconnected under provisions of this section.