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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(i) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(i)Any person seeking approval of his fabrication shop for fabrication of pressure vessels, vaporisers or fittings under sub-rule (2) shall submit -