Section 27A in The Delhi Police (Appointment & Recruitment) Rules, 1980
27A. [ Relaxation of upper age limit for departmental candidate. [Rule 27-A, added by Notification No. F/67/83 Home (P) Estt, dated 15-11-1985.]
- Relaxation of upper age limit of all departmental candidates for direct recruitment against Group 'C' and 'D' posts of Police Departmental shall be as follows-
