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[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(2) in The Tripura University Act, 2006

(2)In case of boats the owner or other person in charge of boat shall carry with him-
(i)bill of sale or delivery note;
(ii)log book; and
(iii)such other documents as may be prescribed.