57. Possession and submission of certain records by owners of goods vehicle and boats.
(1)In case of goods vehicle the owner or other person in charge of a goods vehicle shall carry with him -(i)bill of sale or delivery note;(ii)goods vehicle record or trip sheet; and(iii)such other documents as may be prescribed.(2)In case of boats the owner or other person in charge of boat shall carry with him-(i)bill of sale or delivery note;(ii)log book; and(iii)such other documents as may be prescribed.
