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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(2) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(2)Subject to the superintendence and control of the Management, the Head as an administrative head of the school be responsible for -
(a)maintenance of accounts;
(b)management of the school library, laboratories, hostel for students exclusively from the school of which he is the Head;
(c)correspondence relating to the administration of the school;
(d)observance of the provisions of rules, regulations, the Secondary Schools Code and other orders issued by Government or the Director from time to time and instructions issued by the Management from time to time, in respect of the administration of the school;
(e)any other work relating to the administration of the school as may be assigned to him by the Department, Director or the Management from time to time.]