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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(2)(e) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(e)any other work relating to the administration of the school as may be assigned to him by the Department, Director or the Management from time to time.]