Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Haryana - Subsection Section 12(viii) in The Punjab Cotton Ginning and Pressing Factories Rules, 1965 (viii)The monthly returns of cotton ginned during a calendar month shall be submitted not later than the first day of the following month.
