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State of Haryana - Section

Section 12 in The Punjab Cotton Ginning and Pressing Factories Rules, 1965

12.

Sections 3, 9 and 18(G)(j) - (i) The ginning register shall be maintained in form A.
(ii)The Press register shall be maintained in form B.
(iii)the weekly return of cotton pressed shall be in form C.
(iv)The monthly return of cotton ginned shall be in form D.
(v)The Government shall publish the weekly statement of cotton pressed in form E.
(vi)The monthly statement of cotton ginned shall be published in form F.
(vii)The weekly returns of cotton pressed for the seven days ending on Friday of each week shall be submitted not later than the following day, viz., Saturday.
(viii)The monthly returns of cotton ginned during a calendar month shall be submitted not later than the first day of the following month.