Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Sikkim - Subsection Section 4(1) in Sikkim Succession Act, 2008 (1)The State:Government may by notification in the Official Gazette exempt the applicability of this Act to the members of community or tribe or sect or such other category etc as may be specified if it is considered expedient to do so.
