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State of Sikkim - Section

Section 4 in Sikkim Succession Act, 2008

4. Act not to apply to certain person/class or community.

(1)The State:Government may by notification in the Official Gazette exempt the applicability of this Act to the members of community or tribe or sect or such other category etc as may be specified if it is considered expedient to do so.
(2)The State Government may by notification withdraw or revoke such exemption prospectively.