Section 17 in Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007
17. Duty of Licence holder.
- The purchaser trader, holding special licence, at the purchase centres of the specified market area, shall : -(a)establish proper and correct electronic weighbridge as per requirement for the weighment of notified agricultural produce. The operator of the weighbridge should be licence holder of the market committee;(b)make available necessary facilities such as light, shed drinking water and proper for sitting/rest for the sellers;(c)establish proper payment counter for sellers;(d)fix at least a 3' x 3' size sign board in which the name of purchase centre, name of the licence holder firm, licence number and business shall be mentioned.
