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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(a) in Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007

(a)establish proper and correct electronic weighbridge as per requirement for the weighment of notified agricultural produce. The operator of the weighbridge should be licence holder of the market committee;