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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(g) in The U.P. Cold Storage Order, 1972

(g)[ "Licensing Officer" means the Director of Horticulture and Fruit Utilization, Uttar Pradesh and includes any other officer of the Horticulture Department not below the rank of Deputy Director, or an Officer of the Revenue Department not below the rank of Sub-divisional Officer, empowered by the Director of Horticulture in this behalf to exercise some or all of the powers of the Licensing Officer under this Order.] [Substituted by Cold Storage (Third Amendment) Order, vide Notification No. M-49/12(8)-700 (8)-74, dated 6th June, 1974 and further Substituted by Cold Storage (Fourth Amendment) Order, 1975, published in U.P. Gazette, (Extraordinary), dated 20.3.1975.]