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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in The Apprenticeship Rules, 1992

(3)[ The stipend for a particular month shall be paid by the tenth day of the following month and the stipend shall be paid through the bank account of apprentices from a date notified by the Central Government.] [Substituted by Notification No. G.S.R. 502(E), dated 16.6.2015 (w.e.f. 16.3.2001).]