Gujarat High Court
M/S Posco Poggenamp Electrical Steel ... vs Uco Bank on 4 May, 2022
Author: Vaibhavi D. Nanavati
Bench: Vaibhavi D. Nanavati
C/SCA/5217/2022 ORDER DATED: 04/05/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 5217 of 2022
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M/S POSCO POGGENAMP ELECTRICAL STEEL PRIVATE LIMITED
Versus
UCO BANK
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Appearance:
NATASHA SUTARIA(7907) for the Petitioner(s) No. 1
ARJUN R SHETH(7589) for the Respondent(s) No. 1
MR RAJU K KOTHARI(2789) for the Respondent(s) No. 2
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CORAM:HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
Date : 04/05/2022
ORAL ORDER
As a last chance, learned advocates appearing for the respondents are permitted to file reply, if any, on or before 22/06/2022.
Stand over to 22/06/2022.
(VAIBHAVI D. NANAVATI,J) ILA Page 1 of 1 Downloaded on : Wed May 04 21:29:11 IST 2022