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[Cites 0, Cited by 0] [Section 154] [Entire Act]

State of Uttar Pradesh - Subsection

Section 154(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)every runway or ramp used for wheelbarrows, hand carts or hand trucks is not less than one meter in width and is constructed of not less than fifty millimetres thick planking and is supported and braced suitably for such use;