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State of Uttar Pradesh - Section

Section 154 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

154. Use by wheelbarrows etc.

- The employer shall ensure at a construction site of a building or other construction work that :
(a)every runway or ramp used for wheelbarrows, hand carts or hand trucks is not less than one meter in width and is constructed of not less than fifty millimetres thick planking and is supported and braced suitably for such use;
(b)every runway or ramp located more than three metres above the floor or ground is provided on the open sides with suitable guard rails of adequate strength.
Piling[Section 40-2(q)]