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State of Arunachal Pradesh - Section

Section 54 in Arunachal Pradesh Municipal Elections Act, 2009

54. Functions of polling agents and counting agents.

(1)A polling agent may perform such functions in connection with the poll as are authorized by or under this Act to be performed by a polling agent.
(2)A counting agent may perform such functions in connection with the counting of votes as are authorized by or under this Act to be performed by a counting agent.