Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Arunachal Pradesh - Subsection Section 54(2) in Arunachal Pradesh Municipal Elections Act, 2009 (2)A counting agent may perform such functions in connection with the counting of votes as are authorized by or under this Act to be performed by a counting agent.
