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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(5) in The Assam Amusements and Betting Tax Act, 1939

(5)"Racing Club" includes a club, association, society or body of persons corporate or incorporate-
(a)formed for the purpose of promoting horse-racing of pony-racing or for holding race meeting, or
(b)conducting or controlling such meetings;