Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act] State of Assam - Subsection Section 14(5)(a) in The Assam Amusements and Betting Tax Act, 1939 (a)formed for the purpose of promoting horse-racing of pony-racing or for holding race meeting, or