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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Subordinate Transport Engineering Service Rules, 1996

(3)In order to be eligible to be considered for appointment to the service by selection a candidate must possess the qualifications and must fulfill other criteria specified under Rule 6;Provided that in order to be eligible for selection the candidate must not have crossed 40th year of age by the date of receipt of the nominations by the Department under sub-rule (1).