(25)The Headmistress and five assistant teachers of the Teachers' Training School at Gaya.(G. O. no. 2494-E., dated the 10th December, 1943.)Note. - The grant of free quarters under the rules quoted in Article 610 does not, in the absence of definite orders, carry with it any concession under Fundamental Rule 45-A (VI) or 45-B (VI) or Rule 136 of the Bihar Service Code (1952 edition,)(G. O. no, 2606-E., dated the 27th August 1924.)