Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of West Bengal - Subsection Section 23(1)(a) in West Bengal Trade Unions Rules, 1998 (a)specify in the list maintained by him under clause (a) of rule 20 the date, time and place of hearing of the claim or objection, and