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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(13)(c) in The Howrah Municipal Corporation Act, 1980

(c)to make any addition to a building including roofing or covering an open space between walls or building, or closing permanently any door or window in any external wall, or removing or reconstructing the principal stair-case, or