Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Odisha - Subsection Section 75(a) in Grama Panchayats Rules, 1968 (a)The Recorder shall report births, deaths, marriages and epidemic diseases to the Secretary in the Form and by the dates as follows :
