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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(2)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)[ by post under certificate of posting; or] [Substituted by G.O. Ms. No. 716, Co-operation, Food and Consumers Protection, dated the 19th August 1989.]