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Union of India - Section

Section 6 in The Indo-Tibetan Border Police Force Electronic Data Processing Cadre (Group 'C' Post) Recruitment Rules, 1999

6. Saving.

- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, other Backward Classes Ex-servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard.