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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in The Orissa Wheat Control Order, 1987

(g)"Institution" means Hospitals, Sanatoria, Convalescent Homes, Nursing Homes, Orphanages, Work Houses, Work Hostels, Asylums, Infirmaries, Schools, Colleges and Universities with Hostels providing meals and includes other institutions of a like nature;