Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Assam - Subsection Section 1(1) in The North Cachar Hills Autonomous Districts (Administration of Justice) Rules, 1955 (1)These Rules may be called the North Chachar Hills Autonomous District (Administration of Justice) Rules, 1955.
