Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Dinesh Chona vs . Om Prakash & Others on 3 October, 2023

Dinesh Chona Vs. Om Prakash & others RSA No. 183 of 2022 .

03.10.2023 Present: Mr. Nimish Gupta, Advocate, for the appellant.

None for respondents no.1 though represented.

None for respondents No. 2 to 5.

of Power of Attorney on behalf of respondents has not been filed although more than one year has elapsed. Since respondents No. 2 to 5 were duly served on 24.08.2022 and Mr. rt Goldy Kumar has put in appearance on their behalf but he has not filed Power of Attorney of behalf of these respondents, therefore, there is no proper representation on behalf of respondents No. 2 to 5. Hence, respondents No. 2 to 5 are proceeded against ex parte.

Records of the learned Courts below have been received. List for admission hearing after two weeks.

(Rakesh Kainthla) Judge October 03, 2023 (ravinder) ::: Downloaded on - 03/10/2023 20:36:41 :::CIS