Himachal Pradesh High Court
Dinesh Chona vs . Om Parkash on 21 September, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
RSA No.183 of 2022 21.09.2022 Present Mr. Mohar Singh, Advocate vice counsel for the appellant.
Mr. Goldy Kumar, Advocate, for the respondents.
CMP No.9490 of 2022 Despite sufficient opportunities, no reply has been filed on behalf of the non-applicants-respondents and as such, interim order dated 18.07.2022, is made absolute. The application stands disposed of . Alteration/modification/vacation on motion.
RSA No.183 of 2022 List for admission on 21.11.2022. Record of learned court below be called for.
(Sandeep Sharma) Judge 21st September, 2022 (shankar) ::: Downloaded on - 21/09/2022 20:06:25 :::CIS